Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 7 in The Delhi Special Police Establishment Act, 1946 7. Repeal of Ordinance 22 of 1946 [Repealed by the Repealing and Amending Act, 1950 (35 of 1950), section 2 and Schedule I.]
