Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(4)(ii) in Rajasthan Lakes (Protection and Development) Authority Act, 2015

(ii)Department of the State Government responsible for Environment, Forest, Fisheries, Tourism, Water Resources and Art and Culture;