Section 6(12)(b) in Delhi Professional Colleges or Institutions Prohibition of Capitation Fee Regulation of Admission Fixation of Non-Exploitative Fee and Other Measures to Ensure Equity and Excellence Act, 2007

[Cites 0, Cited by 0] [Section 6(12)] [Section 6] [Entire Act]

(b)verify the fee proposed by such institution, whether it is justified and it does not amount to profiteering or charging of capitation fee;

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