Himachal Pradesh High Court
State Of H.P vs . Narayan Singh on 17 September, 2025
Bench: Vivek Singh Thakur, Sushil Kukreja
State of H.P vs. Narayan Singh .
Cr.M.P(M) No.2214 of 2025 17.09.2025 Present: Ms.Sharmila Patial, Additional Advocate General for the applicant.
Notice to the respondent, returnable on next date, be issued.
List on 9th December, 2025.
Records be requisitioned.
( Vivek Singh Thakur ) Judge September 17, 2025 ( Sushil Kukreja ) (naveen) Judge ::: Downloaded on - 17/09/2025 21:33:59 :::CIS