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Himachal Pradesh High Court

State Of H.P vs . Narayan Singh on 17 September, 2025

Bench: Vivek Singh Thakur, Sushil Kukreja

State of H.P vs. Narayan Singh .

Cr.M.P(M) No.2214 of 2025 17.09.2025 Present: Ms.Sharmila Patial, Additional Advocate General for the applicant.

Notice to the respondent, returnable on next date, be issued.

List on 9th December, 2025.

Records be requisitioned.

( Vivek Singh Thakur ) Judge September 17, 2025 ( Sushil Kukreja ) (naveen) Judge ::: Downloaded on - 17/09/2025 21:33:59 :::CIS