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State of Bihar - Section

Section 4 in Bihar Non-Government School Employees Provident Fund, Insurance and Pension (Triple Benefit Scheme) Rules

4. The Rules relating to the preparation of pension papers etc. applicable to Government servants and the forms at present in vogue for pension purposes will be generally adopted in the case of these persons. In order to distinguish these bills, from the bills relating to ordinary pensions, the Superintendent, Government Press, Gaya will print the pension forms for use of employees under this scheme, on papers of pink colour.