Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] Union of India - Subsection Section 2(k) in The State Bank Of India (Subsidiary Banks) Act, 1959 (k)"subsidiary bank" means any new bank and includes the Hyderabad Bank [***] [In clause (k) "and the Saurashtra Bank" omitted by Act No. 48 of 2009];
