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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(2) in Institute of Infrastructure, Technology, Research and Management Act, 2012

(2)The Academic Council of the University shall consist of the following members, namely: -
(i)the Director General, who shall be the Chairman of the Council;
(ii)three academicians or professionals, to be nominated by the Board;
(iii)two Directors, by rotation, to be nominated by the Board;
(iv)two Deans, by rotation, to be nominated by the Board;
(v)faculties of University School not exceeding three, to be nominated by the Director General.