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State of Uttar Pradesh - Section

Section 214 in Rules under the United Provinces Excise Act, 1910

214. Supply of books and forms.

- A State indent forms will be forwarded to the Superintendent, Printing and Stationery, Allahabad, by June I, and he will supply Collectors with the number passed for the district direct. Forms received from the press should be carefully checked with the advice not before the latter is returned to the Superintendent, Printing and Stationery.