Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Andhra Pradesh - Subsection Section 26(iv) in Rajiv Gandhi University of Knowledge Technologies Act, 2008 (iv)the fees to be charged for courses of study in the Institute and for admissions to be examinations, degrees and diplomas of the Institute;
