Section 21 in First Statutes of the University of Udaipur
21. Continuance in office of the Members of the First Board.
- Subject to the provision of Statute 19, the members and the Chairman of the first Board constituted under sub-section (3) of section 19 of the Act, who shall be holding office on the date of the commencement of these Statutes, shall continue to hold office till such time as the members of the Board are appointed by selection or election according to those Statutes. Notwithstanding the fact that they have not been appointed by selection or election according to these Statutes.Academic Council
