Madhya Pradesh High Court
Kuldeep Yadav vs State Of Madhya Pradesh on 21 June, 2023
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 26021 of 2023 (KULDEEP YADAV Vs STATE OF MADHYA PRADESH) Dated : 21-06-2023 Shri Bhanu Pratap Yadav - Advocate for the applicant.
Shri A. S. Pathak - Govt. Advocate for the State.
Case diary be called for. List the matter after a week.
(VISHAL DHAGAT) JUDGE DUBEY/-
Signature Not Verified Signed by: ARVIND KUMAR DUBEY Signing time: 6/22/2023 3:20:12 PM