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State of Punjab - Section

Section 46 in The Punjab Laws Act, 1872

46. Survelliance etc. of band failing to comply with Magistrate's order

. - If any such band fail to comply with the orders of the said Magistrate within the prescribed period, he shall report the matter to the State Government, and the State Government may give such directions for the surveillance, control or deportation of such band as to it seems fit.Miscellaneous