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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Bihar - Subsection

Section 5(3) in Shatabdi Anna Kalash Yojana Rules, 2011

(3)In keeping the vigilance, Mukhiya, ward Councilors and Panchayat ward members, as the case may be, shall have right to seek the assistance of the government field functionaries working in their respective jurisdictions. They may also seek assistance from civil society organizations.