Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 160 in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

160. Circuit breaker.

- The employer shall ensure at a construction site of a building or other construction work that,-
(a)adequate numbers of differential ground-fault circuit breakers are installed for every electrical distribution system and it's sub-systems used at an excavation or tunneling work and the sensitivity of each of circuit breaker is adjusted in accordance with the requirement set out in accordance with the relevant national standards; and
(b)no semi-enclosed fuse unit is used in underground place at an excavation or tunneling work.