Supreme Court - Daily Orders
Vasanth Jayawant Bhasme vs Shankararao Bhimrao Bhasme Since ... on 22 November, 2019
Bench: Sanjay Kishan Kaul, K.M. Joseph
1
ITEM NO.30 COURT NO.12 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 2456/2018
(Arising out of impugned final judgment and order dated 15-06-2017
in RSA No. 861/2016 passed by the High Court Of Karnataka Circuit
Bench At Dharwad)
VASANTH JAYAWANT BHASME & ORS. Petitioner(s)
VERSUS
SHANKARARAO BHIMRAO BHASME
SINCE DECEASED BY HIS LRS. & ORS. Respondent(s)
Date : 22-11-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Manjunath Meled, Adv.
Ms. Vijayalaxmi U., Adv.
Mr. Anil Kumar, AOR
For Respondent(s) Mr. B. H. Marlapalle, Sr. Adv.
Mr. Manoj K. Mishra, AOR
Mr. Sultan Singh, Sr. Adv.
Mr. Pankaj Kumar Mishra, AOR
Mr. Udaya Holla, Sr. Adv.
Mr. Pankaj Kumar Mishra, AOR
Mr. Udaya Holla, Sr. Adv.
Mr. Naresh K. Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by ANITA MALHOTRA The order issuing notice dated 22.1.2018 is not placed along Date: 2019.11.23 with other order sheets. 14:13:16 IST Reason:
Explanation be called for and submitted on Administrative Side.2
Heard learned counsel for the parties. The Special Leave Petition is dismissed. Pending application, if any, stands disposed of.
(ASHA SUNDRIYAL) (ANITA RANI AHUJA) COURT MASTER COURT MASTER