Punjab-Haryana High Court
Bibby Financial Services India Pvt Ltd ... vs State Of Haryana & Ors on 4 December, 2014
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT FOR THE STATES OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP No.14162 of 2014
Date of Decision.04.12.2014
Bibby Financial Services India Private Limited and another ......
Petitioners
Versus
State of Haryana and others ......Respondents
Present: Mr. Gurpreet Singh, Advocate
for the petitioners.
CORAM:HON'BLE MR. JUSTICE K. KANNAN
1. Whether Reporters of local papers may be allowed to see the
judgment ?
2. To be referred to the Reporters or not ?
3. Whether the judgment should be reported in the Digest?
-.-
K. KANNAN J. (ORAL)
For detailed order, see order passed in CWP No.14093 of 2014 of even date.
(K. KANNAN) JUDGE December 04, 2014 Pankaj* PANKAJ KUMAR 2014.12.04 17:43 I attest to the accuracy and authenticity of this document Chandigarh