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Punjab-Haryana High Court

Bibby Financial Services India Pvt Ltd ... vs State Of Haryana & Ors on 4 December, 2014

Author: K. Kannan

Bench: K. Kannan

                IN THE HIGH COURT FOR THE STATES OF PUNJAB AND HARYANA AT
                                       CHANDIGARH

                                                      CWP No.14162 of 2014
                                                      Date of Decision.04.12.2014

             Bibby Financial Services India Private Limited and another ......
                                                                          Petitioners
                                                Versus

             State of Haryana and others                              ......Respondents

             Present:           Mr. Gurpreet Singh, Advocate
                                for the petitioners.

             CORAM:HON'BLE MR. JUSTICE K. KANNAN

             1.  Whether Reporters of local papers may be allowed to see the
                 judgment ?
             2. To be referred to the Reporters or not ?
             3. Whether the judgment should be reported in the Digest?
                                              -.-
             K. KANNAN J. (ORAL)

For detailed order, see order passed in CWP No.14093 of 2014 of even date.

(K. KANNAN) JUDGE December 04, 2014 Pankaj* PANKAJ KUMAR 2014.12.04 17:43 I attest to the accuracy and authenticity of this document Chandigarh