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Calcutta High Court

The Hoogly Mills Company Limited vs Acumen (J) Marketing Private Limited on 17 May, 2024

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OCD-55-58 & 64-67
                                 ORDER SHEET

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              (Commercial Division)

                                  APO/73/2023

                     THE HOOGLY MILLS COMPANY LIMITED
                                    VS
                    ACUMEN (J) MARKETING PRIVATE LIMITED

                                       AND

                                  APO/74/2023

                      HOOGHLY MILLS COMPANY LIMITED
                                    VS
                    ACUMEN (J) MARKETING PRIVATE LIMITED

                                       AND

                                  APO/75/2023

                      HOOGHLY MILLS PROJECTS LIMITED
                                    VS
                    ACUMEN (J) MARKETING PRIVATE LIMITED

                                       AND

                                  APO/76/2023

                      HOOGHLY MILLS PROJECTS LIMITED
                                    VS
                    ACUMEN (J) MARKETING PRIVATE LIMITED

                                       AND

                               AP-COM/355/2024
                           [Old case no. AP/527/2023]

                        HOOGHLY MILLS PROJECTS LTD.
                                    VS
                       ACUMEN (J) MARKETING PVT. LTD.
                                    2



                                  AND

                         AP-COM/356/2024
                     [Old case no. AP/528/2023]

                  HOOGHLY MILLS PROJECTS LTD.
                              VS
                 ACUMEN (J) MARKETING PVT. LTD.

                                  AND

                         AP-COM/357/2024
                     [Old case no. AP/529/2023]

                  THE HOOGHLY MILLS CO. LTD.
                              VS
                 ACUMEN (J) MARKETING PVT. LTD.

                                  AND

                         AP-COM/358/2024
                     [Old case no. AP/530/2023]

                  THE HOOGHLY MILLS CO. LTD.
                              VS
                 ACUMEN (J) MARKETING PVT. LTD.



BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 17th May, 2024.
                                                                  Appearance:
                                                       Mr. Rajarshi Dutta, Adv.
                                                   Ms. Saswati Chatterjee, Adv.
                                                            ...for the petitioner

                                                  Mr. Shuvasish Sengupta, Adv.
                                                          Mr. Balarko Sen, Adv.
                                                    Mr. A. Roy Choudhury, Adv.
                                                  Mr. Suvradal Choudhury, Adv.
                                                            ...for the respondent

The Court: Heard the parties.

List these matters for further hearing on 20 th May, 2024.

(RAVI KRISHAN KAPUR, J.) R.Bhar/kc