Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(17) in Madhya Pradesh Electricity Grid Code (Revision-II), 2019

17.1Introduction. - This section contains a list of all data required by STU and SLDC, which is to be provided by Users, and data required by Users to be provided by STU at times specified in the Grid Code. Other section of the Grid Code contains the obligation to submit the data and defines the times when data is to be supplied by Users.