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State of Maharashtra - Section

Section 12 in The Maharashtra Borstal Schools Rules, 1965

12. Daily routine and programme of inmates.

- The programme of daily routine of the inmates in a Borstal school shall be as follows :-
(A)Early morning -
(i)Toilet;
(ii)Meditation;
(iii)Preparation for opening;
(iv)Unlocking at day-break according to conditions of visibility;
(v)Counting;
(vi)Search;
(vii)Leaving the House.
(B)Morning -
(i)Toilet;
(ii)Prayers in groups;
(iii)Morning conjee;
(iv)Physical Training, drill, individual and group exercises, light yogasanas:
(v)Educational classes (two hours);
(vi)Vocational training (two hours);
(vii)Bath;
(viii)Meal and rest.
(C)Afternoon -
(i)Work and School;
(ii)Outdoor games or Gymnastics upto 5.30 p.m.;
(iii)Toilet.
(D)Early evening -
(i)Wash:
(ii)Evening meal;
(iii)Evening prayers;
(iv)House Master's talk to the offenders in the HOuse followed by lock-up;
(v)Reading in Houses, listening into radio on loud-speaker, or other hobbies as may be allowed by the Principal;
(vi)Lights out at 9 p.m.