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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(2)(g) in The Punjab Ancient and Historical Monuments and Archaeological Remains & Sites Act, 1964

(g)the proprietary or other rights which are to vest in the government in respect of the monument when any expenses are incurred by the Government in connection with the maintenance of the monument;