Chattisgarh High Court
Nansai vs South Eastern Coal Ltd on 16 February, 2023
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 1371 of 2023
Nansai Versus S. E. C. L. & Ors
16.02.2023 Mr. A. N. Pandey, Advocate for the petitioner.
Mr. Pankaj Agrawal, Advocate for the respondents.
Heard.
Issue notice to the respondents. Mr. Agrawal accepts notice on behalf of all the respondents, hence, process fee is not required to be paid. He prays for one week's time to file reply.
As prayed, list the matter in week commencing from 13.03.2023.
Sd/-
(Parth Prateem Sahu) Judge Jamal/-