Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 3C in Karnataka Tax on Entry of Goods Act, 1979 3C. [ [Inserted by Act 18 of 1989 and omitted by Act 5 of 1993 w.e.f.9.11.1992] x x x]
