Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Nagaland - Subsection Section 34(2) in Nagaland Forest Act, 1968 (2)The State Government may, by a rule made under Section 33, attach to the breach of any rule under that section any punishment not exceeding that mentioned in sub-section (1).
