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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(ii) in The Rajasthan State Road Transport Corporation Motor Vehicles Third Party Liability Insurance Fund Rules, 1967

(ii)When the liability for death, injury, loss or damage arises out of conditions of War, Civil War, Riot or Civil Commotion or cause like flood, storm etc., beyond the control of the Undertaking.