Bombay High Court
Bajaj Electricals Limited vs Bajai Electricals Limited on 25 October, 2018
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
kpd 1 / 1 607-NMCDL-1885-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
NOTICE OF MOTION (L) NO. 1885 OF 2018
IN
COMMERCIAL IP (L) NO. 1058 OF 2018
Bajaj Electricals Limited ... Plaintif
Versus
Bajai Electricals Limited ... Defendant
Mr. Hiren Kamod instructed by ACJ and Partners for the Plaintif.
None for the Defendant.
CORAM : S.J. KATHAWALLA, J.
DATED : 25th OCTOBER, 2018 P.C.:
The order passed by this Court dated 12 th October, 2018 has been complied with. In view thereof, no further orders are required to be passed.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 26/10/2018 ::: Downloaded on - 27/10/2018 03:02:18 :::