Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act] State of Chattisgarh - Subsection Section 22(3)(f) in Chhattisgarh District Mineral Foundation Trust Rules, 2015 (f)Conservation of Cultural Values - measures for protection of basic cultural values of the communities and the residents of mining affected areas.