Section 1 in The Delhi Electricity Regulatory Commission (Guidelines For Establishment Of Forum For Redressal Of Grievances Of The Consumers) Guidelines, 2003
1. Preliminary.
-In exercise of the powers conferred on the Commission, by section 181 read with sub-section (5) of section 42 of the Electricity Act 2003 (36 of 2003) and all powers enabling it in that behalf, Delhi Electricity Regulatory Commission hereby issues the following guidelines:
