Allahabad High Court
Giresh Chandra vs Sheo Nath on 2 August, 2010
Author: Rakesh Tiwari
Bench: Rakesh Tiwari
Court No. - 1 Case :- SECOND APPEAL No. - 1753 of 1976 Petitioner :- Giresh Chandra Respondent :- Sheo Nath Petitioner Counsel :- Ram Niwas Singh,V.K.Chandel,Vinay Kumar Singh Chandel Respondent Counsel :- Sk Verma,Siddhath Verma Hon'ble Rakesh Tiwari,J.
Learned counsel for the appellants states that he is handicapped today as certain papers and case laws are not available with him, hence he is unable to go through the record. He prays for sometime for preparing the case for arguments. Sri S.K. Verma, learned counsel for the respondents has no objection to this prayer.
On the joint request of learned counsel for the parties, list this case peremptorily for hearing after 3 weeks as it is an old case of the year 1976.
Order Date :- 2.8.2010 CPP/-