Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 545 in The Assam Excise Rules, 2016 545. Brewing book to be kept on premises. - The brewer shall enter the true original gravity of the worts, and he shall keep the book on the premises in the description referred to in R 538 supra at all times accessible to the officer and ready for his inspection.
