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Gujarat High Court

Classic Network Private Limited vs State Of Gujarat & on 17 April, 2015

Bench: Vijay Manohar Sahai, R.P.Dholaria

           C/SCA/2019/2015                              ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              SPECIAL CIVIL APPLICATION NO. 2019 of 2015

==========================================================
            CLASSIC NETWORK PRIVATE LIMITED....Petitioner(s)
                              Versus
                STATE OF GUJARAT & 1....Respondent(s)
==========================================================
Appearance:
MR KG SUKHWANI, ADVOCATE for the Petitioner(s) No. 1
GOVERNMENT PLEADER for the Respondent(s) No. 1
==========================================================

           CORAM: HONOURABLE THE ACTING CHIEF JUSTICE MR.
                  VIJAY MANOHAR SAHAI
                  and
                  HONOURABLE MR.JUSTICE R.P.DHOLARIA

                             Date : 17/04/2015


                              ORAL ORDER

(PER : HONOURABLE THE ACTING CHIEF JUSTICE MR. VIJAY MANOHAR SAHAI) Two weeks' time is allowed to learned AGP Mr. Vandan Baxi for filing sur-rejoinder. List on 5.5.2015.

(V.M.SAHAI, ACJ.) (R.P.DHOLARIA,J.) (pkn) Page 1 of 1