Section 3(2)(b) in The Goa, Daman And Diu (Administration) Act, 1962

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Daman and Diu - Subsection

Section 3(2)(b) in The Goa, Daman And Diu (Administration) Act, 1962

(b)in the First Schedule,--

(i)after entry 22, the following entry shall be inserted, namely:--