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Andaman and Nicobar Islands - Section

Section 42 in The Andaman and Nicobar Islands Port Rules, 2004

42. A sea-going vessel towing another sea-going in i the port shall.

(a)when towing ahead exhibit lights prescribed by Rule 3 of the International Rules for preventing Collision at sea.
(b)when towing alongside exhibit side/lights only on the side away from the tow.