Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Goa - Subsection Section 20(10) in The Goa, Daman and Diu School Education Act, 1984 (10)Where the management of an aided school has been taken over by the Administrator, the authority granting such aid shall continue to grant aid to the school.
