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State of Rajasthan - Section

Section 25 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

25. [ [Deleted by item 14, amending Rules vide Notification S.O. 118, Published in Rajasthan Gazette Extraordinary Part IV-C(1), dated 1-9-1981 page 295(1)46.]

Deleted.]