Himachal Pradesh High Court
Chande Ram & Ors. vs . Tulsi Ram on 24 March, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Chande Ram & Ors. Vs. Tulsi Ram RSA No. 138/2021 .
24.03.2022 Present: Mr. Rajesh Kumar, Advocate, for the appellants.
Mr. Naveen K. Bhardwaj, Advocate, for the respondent.
CMP No. 9587/2021Reply to the application is stated to have been filed in the Registry of this Court, however, the same is not on record. Registry to trace and place the same on record, if in order. Rejoinder, if any, be within four weeks. List on 12th May, 2022. Till then, interim order to continue.
(Chander Bhusan Barowalia) Judge 24th March, 2022 (raman) ::: Downloaded on - 24/03/2022 20:13:34 :::CIS