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[Cites 0, Cited by 0] [Section 283(3)] [Section 283] [Entire Act]

State of Punjab - Subsection

Section 283(3)(a) in The Punjab Municipal Corporation Act, 1976

(a)deposit any rubbish, filth and other polluted and obnoxious matter in any street or on the verandah of any building or on any unoccupied ground along side any street or on the bank of a water course; or