Delhi High Court - Orders
State (Gnct 0F Delhi) vs Netrapal Singh & Ors on 20 September, 2023
Author: Amit Sharma
Bench: Amit Sharma
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 217/2017 & CRL.M.A. 1346/2016 (Delay)
STATE (GNCT 0F DELHI) ..... Appellant
Through: Ms. Priyanka Dalal, APP for the
State.
SI Hitesh Bhardwaj, PS Crime
Branch.
versus
NETRAPAL SINGH & ORS ..... Respondents
Through: Mr. Arshdeep Singh Khurana and
Mr. Harsh Srivastava, Advocates for
R-1,2 and 4.
Mr. Hiren Sharma, Advocate for R-5
to 9.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 20.09.2023
1. Learned APP for the State submits that she has recently been marked the present appeal and seeks time before arguing the same.
2. At request, list for further arguments on 19.10.2023.
AMIT SHARMA, J SEPTEMBER 20, 2023/sn This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 00:02:25