Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Jharkhand - Subsection Section 66(vii) in The Jharkhand Agricultural Produce Markets Rules, 2000 (vii)All correspondence with officer subordinate to Government or with the Board shall be conducted by the Secretary.
