Section 77(1)(a) in Kolkata Municipal Corporation Building Rules, 2009

[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

(a)12.5 sq. m. (2.5 m. in width and 5 m. in length), for a motor car, with a minimum head room of 2.2 m. if parked in a covered area,

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