Madhya Pradesh High Court
S.C. Varma vs Sanjeev Pandit on 26 July, 2018
1 CR-357-2013 The High Court Of Madhya Pradesh CR-357-2013 (S.C. VARMA Vs SANJEEV PANDIT) 3 Jabalpur, Dated : 26-07-2018 Shri Avinash Zargar, counsel for the applicant prays for and is granted two weeks time to file appropriate application for substitution of L.Rs of the deceased applicant.
I.R, if any, to continue till next date of hearing.
(SUJOY PAUL) JUDGE MKL Digitally signed by MANOJ KUMAR LALWANI Date: 2018.07.26 16:16:12 +05'30'