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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(10) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(10)The clinical establishment shall actively take part in such External Quality Programme as may be formulated and set-up by the Department, in which the performance of a clinical establishment is assessed concurrently and consecutively by an external Quality Assurance Committee for maintaining high standards of performance and of improving standards where necessary.