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[Cites 0, Cited by 0] [Section 200] [Entire Act]

State of Rajasthan - Subsection

Section 200(d) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(d)a bulkhead anchorage and air lock is tested at its work place at an excavation or tunneling work immediately after their installation at such place.