Section 3(1)(c) in International Telecommunication Access to Essential Facilities at Cable Landing Stations Regulations, 2007

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Telecom Regulatory Authority Of India - Subsection

Section 3(1)(c) in International Telecommunication Access to Essential Facilities at Cable Landing Stations Regulations, 2007

(c)provide landing facilities for submarine cables at its cable landing station to a service provider, who has been granted licence to act as an International Long Distance Operator under the licence;

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Telecom Regulatory Authority Of India - Subsection

Section 3(1)(c) in International Telecommunication Access to Essential Facilities at Cable Landing Stations Regulations, 2007