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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(2)(u) in The Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996

(u)any other matter concerning the safety and health of workers working in any of the operations being carried on in a building or other construction work.