Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 155] [Entire Act]

Union of India - Subsection

Section 155(3) in Aircraft Rules, 1937

(3)An owner shall comply with the engineering inspection and manual requirements, as may be specified in expanded [Civil Aviation Requirements.] [Substituted by G.S.R. 813(E), dated 21.11.2008 (w.e.f. 21.11.2008).]