Punjab-Haryana High Court
Promark Techsolutions Pvt. Ltd vs State Of Punjab And Others on 1 May, 2023
Neutral Citation No:=2023:PHHC:062111
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
2023:PHHC:062111
111 CWP-3214-2023 (O&M).
Date of Decision: 01.05.2023.
PROMARK TECHSOLUTIONS PVT. LTD.
..Petitioner
VERSUS
STATE OF PUNJAB AND OTHERS
.. Respondents
CORAM : HON'BLE MR. JUSTICE VINOD S. BHARDWAJ
Present Mr. M.S. Yadav, Advocate, for
Mr. P.K.Chugh, Advocate,
for the petitioner.
Mr. Saurav Verma, Addl. A.G. Punjab.
VINOD S. BHARDWAJ, J. (ORAL)
The instant writ petition had been filed for seeking issuance of directions to the respondents to release payment of Rs.28,43,475/-.
Learned counsel appearing on behalf of the petitioner contends that as per his instructions, the payment has already been released and he thus seeks withdrawal of the present writ petition.
Disposed of as withdrawn.
May 01, 2023. (VINOD S. BHARDWAJ)
raj arora JUDGE
Whether speaking / reasoned : Yes / No
Whether reportable : Yes / No
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