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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Jharkhand - Subsection

Section 11(5)(b) in Jharkhand Lokayukta Act, 2001

(b)as might involve the disclosure of proceedings of the Cabinet of the State Government, and for the purposes of this sub-section, a certificate issued by a Secretary certifying that any information, answer or portion of a document is of the nature specified in clause (a) or clause (b) shall be binding and conclusive.