Madhya Pradesh High Court
Omprakash vs Collector,Mandsaur & Ors. on 13 February, 2020
Author: Vandana Kasrekar
Bench: Vandana Kasrekar
1 WP-194-2009
The High Court Of Madhya Pradesh
WP-194-2009
(OMPRAKASH Vs COLLECTOR,MANDSAUR & ORS. AND OTHERS)
1
Indore, Dated : 13-02-2020
None for the petitioner.
Shri Shishir Purohit, GA for the respondent/State.
Shri Madhusudhan Yadav, learned counsel who is present in the Court, is appointed as an Advocate through Legal Aid for representing the petitioner in this matter.
List the matter in the next week.
(MISS VANDANA KASREKAR) JUDGE amol Digitally signed by AMOL N MAHANAG Date: 14/02/2020 11:51:18