Bombay High Court
Vidarbha Irrigation Development ... vs Shankar Vinayak Dandge (Deshmukh) And ... on 11 February, 2020
Author: M. G. Giratkar
Bench: M. G. Giratkar
fa 13.2017 + 7.odt
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
FIRST APPEAL (FA) NO. 13 OF 2017
[ The Executive Engineer Vs. Bapurao Suryabhan Shingne and ors.]
With
Cross Objection (XOB) NO. 17 OF 2018
in
FIRST APPEAL (FA) NO. 13 OF 2017
[ Executive Engineer Vs. Bapurao Suryabhan Shingne and ors.]
With
FIRST APPEAL (FA) NO. 61 OF 2017
[The Executive Engineer Vs. Shivaji Kaduba Deshmukh and ors.]
With
FIRST APPEAL (FA) NO. 236 OF 2016
[The Executive Engineer Vs. Shankar Vinayak Dandge (Deshmukh) and ors.]
With
Cross Objection (XOB) NO. 49 OF 2017
in
FIRST APPEAL (FA) NO. 236 OF 2016
[Vidarbha Irrigation Development Corporation Vs. Shankar Vinayak Dandge (Deshmukh)and
ors.]
With
FIRST APPEAL (FA) NO. 485 OF 2017
[Executive Engineer Vs. Uttamrao Govindrao Dangde (Deshmukh) and ors.]
With
Cross Objection (XOB) NO. 97 OF 2017
in
FIRST APPEAL (FA) NO. 485 OF 2017
[Executive Engineer Vs. Uttamrao Govindrao Dangde (Deshmukh) and ors.]
With
FIRST APPEAL (FA) NO. 582 OF 2016
[The Executive Engineer Vs. Kisan Arjun Mate and ors.]
With
FIRST APPEAL (FA) NO. 935 OF 2016
[The Executive Engineer Vs. Tejrao Uttamrao Mundhe and ors.]
With
Cross Objection (XOB) NO. 78 OF 2017
in
FIRST APPEAL (FA) NO. 935 OF 2016
[The Executive Engineer Vs. Tejrao Uttamrao Mundhe and ors.]
With
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fa 13.2017 + 7.odt
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FIRST APPEAL (FA) NO. 564 OF 2016
[ The Executive Engineer Vs. Madhukar Narsingrao Dandge (Deshmukh) and ors.]
With
Cross Objection (XOB) NO. 62 OF 2017
in
FIRST APPEAL (FA) NO. 564 OF 2016
[ The Executive Engineer Vs. Madhukar Narsingrao Dandge (Deshmukh) and ors.]
With
FIRST APPEAL (FA) NO. 1182 OF 2016
[The Executive Engineer Vs. Ramrao Vishnu Shingne and ors.]
With
Cross Objection (XOB) NO. 61 OF 2017
in
FIRST APPEAL (FA) NO. 1182 OF 2016
[The Executive Engineer Vs. Ramrao Vishnu Shingne and ors.]
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order__________________________________________________________
Shri N. S. Rao, AGO for the State in all matters
CORAM : M. G. GIRATKAR, J.
DATE : 11/02/2020 None appears for the appellants.
Place all these matters for final hearing on 26.02.2020.
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