Section 2(1)(n) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

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State of Odisha - Subsection

Section 2(1)(n) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(n)"Polling Station" means the place fixed by the Election Officer for conduct of the poll in respect of election of [Corporators] [Inserted vide O.G.E. No. 1404 dated 12.9.2003.] of the Corporation.

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State of Odisha - Subsection

Section 2(1)(n) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003